Section 106(9)(d) in Uttarakhand Panchayati Raj Act, 2016

[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(9)(d) in Uttarakhand Panchayati Raj Act, 2016

(d)providing for the establishment, and for the regulation and inspection of markets and slaughter-houses, of livery stables, of on-camping grounds, of sarais of flour-mills, of bakeries, of places for the manufacture, preparation or sale of specified article of food or drink, or for keeping or exhibiting animals for sale or hire or animals of which the produce is sold, and of places of public entertainment or resort, and for the proper and cleanly conduct of business therein; and

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State of Uttarakhand - Subsection

Section 106(9)(d) in Uttarakhand Panchayati Raj Act, 2016