Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(a) in Multi State Co-Operative Societies Act, 1984

(a)to institute and detend suits and other legal proceedings on behalf of the multi-State cooperative society by the name of his office: