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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(2)The State Government may publish in such manner as it may think fit, any report, copy, abstract or other information furnished to it under this Section.