Calcutta High Court
Virgin Creation vs Icici Bank Ltd And Ors on 13 March, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD-6
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
CS-COM/106/2024
[OLD NO. CS/71/2018]
VIRGIN CREATION
VS
ICICI BANK LTD AND ORS
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 13th March, 2025.
Appearance:
Mr. Arik Banerjee, Adv.
Mr. Rabindra Kr. Mitra, Adv.
Mr. Aasish Choudhary, Adv.
Ms. Shivansi Indoria, Adv.
...for the plaintiff Mr. Avishek Guha, Adv.
Mr. Ankush Majumdar, Adv.
Ms. Arunika Dutta, Adv.
Ms. Shilpa Das, Adv.
...for the defendant no. 1 The Court:- The Learned Counsel for the defendant no. 1 submitted that the defendant no. 1 is not interested to file Additional Written Statement.
Discovery and inspection of documents, disclosure, admission and denial of documents are yet to be done. A Report is called for from the Learned Registrar, Original Side as to whether the Writ of Summons have been served upon the defendant nos. 3 to 6. The Report shall be submitted before this Court on or before the returnable date. The suit will appear I the list under the heading "For Hearing".2
Discovery and inspection of documents, disclosure, admission and denial of documents by the defendant nos. 1 and 2 shall be complete on or before the returnable date. Let the matter appear in the list on 3rd April, 2025.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)