Income Tax Appellate Tribunal - Delhi
Sunram Systems India (P) Ltd, New Delhi vs Dcit, New Delhi on 19 September, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH "G", NEW DELHI
BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER
AND
SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER
ITA No. 3308/Del/2009
A.Y :2004-05
M/S SUNRAM SYSTEMS INDIA DCIT, CENTRAL CIRCLE-20,
(P) LTD., VS. NEW DELHI
124, LANE-1, ANUPAM
GARDENS,
IGNOU ROAD, SAIDULAJAB
NEW DELHI - 110 068
(PAN:AADCS9635F)
(APPELLANT) (RESPONDENT)
Assessee by : Sh. Sameep Gupta, Adv.
Department by : Sh. Koushlendra Tiwari, Sr. DR
ORDER
PER H.S. SIDHU, JM
The Assessee has filed this appeal against the order dated 7/2/2008 passed by the Ld. CIT(A-I), New Delhi relating to assessment year 2004-05.
2. During the hearing, Sh. Sameep Gupta, Adv./Counsel of the assessee has sought permission to withdraw the ITA No. 3308/Del/2009 by filing the Application dated 19.9.2017. The contents of the said Application read as under:-
"The hearing of the captioned appeal is fixed before your Honour for today 19.9.2017. Your Honour is most humbly requested that we would like to withdraw our appeal since the demand has duly been paid / adjusted against the refund for AY 2008-09 (copy attached herewith) and oblige."
3. Ld. DR has not raised any objection to the request of the Assessee's counsel.
4. We have heard both the parties and perused the records, especially the Application dated 19.9.2017 filed by Sh. Sameep Gupta, Advocate/Counsel of the Assessee for withdrawal of appeal. Keeping in view of the facts and circumstances of the case, we accept the aforesaid request of the assessee's counsel for withdrawal of the Appeal and accordingly, we dismiss Appeal as withdrawn.
5. In the result, the appeal of the Assessee is dismissed.
Order pronounced in the Open Court on 19/09/2017.
Sd/- Sd/-
[PRASHANT MAHARISHI] [H.S. SIDHU]
ACCOUNTANT MEMBER JUDICIAL MEMBER
Date 19/09/2017
"SRBHATNAGAR"
Copy forwarded to: -
1. Appellant -
2. Respondent -
3. CIT
4. CIT (A)
5. DR, ITAT TRUE COPY
By Order,
Assistant Registrar, ITAT, Delhi Benches 2 3