Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in Tamil Nadu Cyclone Prone Area Special Building Rules, 1982

(d)On either side of the major roads of 15 metres and above in width; the owner shall provide avenue trees at an interval of not more than 12 metres at suitable locations duly staggered, as may be directed by the authority. The trees so planted or transplanted shall be of seeds type whose height shall not exceed 10 metres.