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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(1)(g) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(g)regular health status reports from Medical Officer, drug de-addiction progress reports, progress reports vis-à-vis psychological counselling or any other mental health intervention, where applicable;