Delhi High Court - Orders
Prachi Goel vs Commissioner Of Police on 26 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10317/2021 & CM APPL. 31748/2021
PRACHI GOEL ..... Petitioner
Through: Mr. Sandeep Mittal, Ms. Palak Gupta,
Ms. Dolly and Mr. Abhishek Rai
Kapoor, Advocates.
versus
COMMISSIONER OF POLICE ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel for GNCTD with
Mr. Arun Panwar, Mr. Praduman
Rao, Mr. Pradeep and Mr. Mehak
Rankawat, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.09.2022
1. Learned counsel appearing for the Petitioner has informed this Court that a matter is pending before the Hon'ble Supreme Court in respect of complete ban on fire crackers in Delhi and the same is coming up for hearing before the Hon'ble Supreme Court on 10.10.2022. He, therefore, prays for the present matter to be listed after 10.10.2022.
2. The prayer, as prayed for, is allowed.
3. List on 18.10.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 26, 2022 S. Zakir Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:27.09.2022 15:16:04