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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4)(i) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(i)one rupee per quintal from the paddy procured from the agriculturists by the Tamil Nadu Civil Supplies Corporation;