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State of West Bengal - Section

Section 18 in The West Bengal State Council Of Higher Education Act, 1994.

18. Returns and information.

(1)The State Council shall furnish to the Government such return or other information with respect to its property or activities as the Government may from time to time require.
(2)The State Council shall be competent to seek such returns, reports and information from any University or college as it may consider necessary for the performance of its functions.