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Bombay High Court

Echjay Forgings Pvt. Ltd vs The Divisional Joint Registrar ... on 30 November, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 877 OF 2010

 Echjay Forgings Pvt. Ltd.                             ....Petitioner
             V/S
 The Divisional Joint Registrar Co-operative        ....Respondent

Society And 10 Umargi shah i/b Bachubhai Munim And Co. For Petitioner Mr. Aditya Mehta, Ms. Namrata Vinod i/b Federal & Rashmikant for R. No.4, 5, & 7 CORAM : G. S. KULKARNI, J DATE : 30th November, 2018 P.C. :

By consent Stand Over to 3/12/2018 for filing consent terms.
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