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Calcutta High Court

Mbl Infrastructure Limited vs Ircon International Ltd. And Anr on 7 April, 2026

   OD-20

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                  CS/103/2003

                        MBL INFRASTRUCTURE LIMITED
                                    VS
                     IRCON INTERNATIONAL LTD. AND ANR.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 07th APRIL, 2026.

Appearance:

Ms. Sristi Barman Roy, Adv.(vc) Ms. Nairanjana Ghosh, Adv.
Mr. Sagar Dutt, Adv.
...for the plaintiff/ petitioner Mr. Arnab Chakraborty, Adv.(vc) ...for the defendant The Court:- The report submitted by the Registrar, Original Side dated 24th March, 2026 forwarding the report obtained from the State Bank of India dated 23rd March, 2026 be kept on record.
The report as aforesaid is explicit wherein the bank has stated to contemplate on the necessary steps to be taken since the rate of interest considered had been lesser to the general rate to have been afforded in other cases.
The Registrar, Original Side is to intimate the concerned official of the State Bank of India to depute a responsible officer of the State Bank of India to be present before the Court on the next date of hearing along with a final statement with regard to the exact rate of interest payable.
Next date be fixed on 13th May, 2026.
(ANANYA BANDYOPADHYAY, J.) A Dey