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[Cites 0, Cited by 0] [Section 341M] [Entire Act]

State of Maharashtra - Subsection

Section 341M(xi) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(xi)taking such measures as the State Government may, from, time to time direct for improvement of the living and working conditions of the sanitary staff of the Authority;