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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(2)Excludes items classified under non-domestic commercial and industrial items as defined below.
(iv)"non-domestic connection" means supply of water for the purposes other than to dwelling houses.