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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(i) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(i)`promoter' means `promoter' as defined in clause (h) of sub-regulation of regulation 2 of the Securities and Exchange Board of India (Substantial acquisition of shares and Takeovers) Regulations, 1997;