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[Cites 0, Cited by 0] [Section 277(1)] [Section 277] [Entire Act]

State of Assam - Subsection

Section 277(1)(a) in Gauhati Municipal Corporation Act, 1971

(a)Wilfully cause or suffer to be brought to or flow into any lake, river or stream, tank, reservoir, cistern, well, duct or other places within the city or into any drain of pipe communicating therewith, any washing or other substance produced in the course of such trade or manufacture as aforesaid; or