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Himachal Pradesh High Court

Hosal Dolma vs . Vijay Pratap on 25 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Hosal Dolma vs. Vijay Pratap RSA No. 4014 of 2013 .

25.03.2022 Present: Mr. janesh Gupta, Advocate, for the appellant.

Mr. Naresh Kumar Verma, Advocate, for the respondent.

CMP No. 2834 of 2022 & RSA No. 4014 of 2013 For the reasons stated in the application, the same is allowed. Application stands disposed of.

List this matter for final hearing in the month of June, 2022, as agreed inter se parties.

(Sandeep Sharma) Judge 25th March, 2022 (reena) ::: Downloaded on - 25/03/2022 20:14:24 :::CIS