Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act] State of Himachal Pradesh - Subsection Section 273(1)(b) in The Himachal Pradesh Municipal Corporation Act, 1994 (b)if he has been guilty of mis-conduct in the discharge of his duties; or