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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(b) in Finance Act, 2013

(b)after the words, brackets, letters and figures "clause (b) of section 245N", the words, brackets, figures and letters "or in the case of an applicant falling in sub-clause (iii) of clause (b) of section 245N" shall be inserted with effect from the 1 st day of April, 2015.