Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(1)(e) in The Calcutta Improvement Act, 1911

(e)making payments in pursuance of section 149, for interest or for expenses of maintenance or working;