Delhi High Court - Orders
Umesh Sikarwar vs Union Of India And Ors on 26 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+ W.P.(C) 9175/2017
UMESH SIKARWAR ..... Petitioner
Through: Mr Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Nirvikar Verma, Advocate for
UOI.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 26.02.2019
1. Learned counsel for the Respondents seeks some time on the ground that the file of this case was handed over to him only yesterday.
2. At his request, list on 6th May, 2019.
3. The relevant record concerning the ACRs of the Petitioner be kept ready for perusal of the Court on the next date.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 26, 2019 rd