Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Umesh Sikarwar vs Union Of India And Ors on 26 February, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~
*   IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+                W.P.(C) 9175/2017
UMESH SIKARWAR                               ..... Petitioner
                Through: Mr Ankur Chhibber, Advocate.

                           versus

UNION OF INDIA AND ORS.                                 ..... Respondents
                  Through:              Mr Nirvikar Verma, Advocate for
                                        UOI.
      CORAM:
      JUSTICE S.MURALIDHAR
      JUSTICE SANJEEV NARULA
                               ORDER

% 26.02.2019

1. Learned counsel for the Respondents seeks some time on the ground that the file of this case was handed over to him only yesterday.

2. At his request, list on 6th May, 2019.

3. The relevant record concerning the ACRs of the Petitioner be kept ready for perusal of the Court on the next date.

S. MURALIDHAR, J.

SANJEEV NARULA, J.

FEBRUARY 26, 2019 rd