Supreme Court - Daily Orders
Khetri Tamba Sevanirvart Karamchari ... vs Central Provident Fund Commissioner ... on 11 September, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. OF 2025
[Diary No. 9965 of 2023]
IN
CIVIL APPEAL NO. 8149 OF 2022
KHETRI TAMBA SEVANIRVART
KARAMCHARI ASSOCIATION …PETITIONER(S)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER
(PENSION) AND ORS. …RESPONDENT(S)
WITH
REVIEW PETITION (C) NO. OF 2025
[Diary No. 21764 of 2023]
IN
CIVIL APPEAL NO. 8149 OF 2022
HCL/I.C.C. EX. EMPLOYEES’
ASSOCIATION GHATSILA …PETITIONER(S)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER
(PENSION) AND ORS. …RESPONDENT(S)
WITH
REVIEW PETITION (C) NO. OF 2025
[Diary No. 22533 of 2023]
IN
CIVIL APPEAL NO. 8149 OF 2022
KHETRI TAMBA SHRAMIK SANGH …PETITIONER(S)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER
(PENSION) …RESPONDENT(S)
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2025.09.25
19:29:25 IST
Reason:
1
O R D E R
I.A. Nos. 49609/2023, 107519/2023 and 129946/2024 for
permission to file Review Petitions are rejected.
Consequently, the Review Petitions do not survive and
stand dismissed as such.
………………………………………………………J.
(J.K. MAHESHWARI)
………………………………………………………J.
(JOYMALYA BAGCHI)
………………………………………………………J.
(VIJAY BISHNOI)
NEW DELHI;
SEPTEMBER 11, 2025.
2
ITEM NO.1001 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No. 9965/2023
[Arising out of impugned final judgment and order dated 04-11-2022
in C.A. No. 8149/2022 passed by the Supreme Court of India]
KHETRI TAMBA SEVANIRVART KARAMCHARI ASSOCIATION Petitioner(s)
VERSUS
CENTRAL PROVIDENT FUND COMMISSIONER (PENSION) & ORS. Respondent(s)
(IA No. 49609/2023 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 49610/2023 - CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 21764/2023 (XV)
(IA No. 107519/2023 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 107520/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 22533/2023 (XV)
(IA No. 129946/2024 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 150750/2023 - CONDONATION OF DELAY IN FILING
REVIEW PETITION and IA No. 110362/2023 - ORAL HEARING)
Date : 11-09-2025 These matters were circulated today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIJAY BISHNOI
By Circulation
UPON perusing papers the Court made the following
O R D E R
I.A. Nos. 49609/2023, 107519/2023 and 129946/2024 for permission to file Review Petitions are rejected. Consequently, the Review Petitions do not survive and stand dismissed as such.
(NIDHI AHUJA) (NIDHI WASON)
AR-cum-PS COURT MASTER (NSH)
[Signed order is placed on the file.] 3