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Supreme Court - Daily Orders

Commissioner Of Income Tax I vs Kolhapur Zila Sahakari Dudh Utpadak ... on 4 September, 2015

     ITEM NO.87                            REGISTRAR COURT. 1               SECTION IIIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Civil Appeal                 No(s).    2006/2011

     COMMISSIONER OF INCOME TAX                                           Appellant(s)

                                                        VERSUS

     KOLHAPUR ZILA SAHAKARI DUDH UTPADAK                                  Respondent(s)

     Date : 04/09/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. A.K. Kaul, Adv.
                                           Mr. B. V. Balaram Das,Adv.


     For Respondent(s)
                                           Mr. Javedur Rahman, Adv.
                                           Mr. Rauf Rahim,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent has been served and is well represented.

Both the parties have filed the statement of case.

The appeal stands complete.

Registry to process to list the same before the Hon'ble Court, as per rules.

(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.09.09 17:13:38 IST Reason: