Supreme Court - Daily Orders
Commissioner Of Income Tax I vs Kolhapur Zila Sahakari Dudh Utpadak ... on 4 September, 2015
ITEM NO.87 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 2006/2011
COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
KOLHAPUR ZILA SAHAKARI DUDH UTPADAK Respondent(s)
Date : 04/09/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. A.K. Kaul, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Javedur Rahman, Adv.
Mr. Rauf Rahim,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has been served and is well represented.
Both the parties have filed the statement of case.
The appeal stands complete.
Registry to process to list the same before the Hon'ble Court, as per rules.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.09.09 17:13:38 IST Reason: