Section 19 in The West Bengal Premises Tenancy Rules, 1999
19. Searching fee.
- In respect of each application for information regarding deposit of rent or for duplicate copies of application for deposit of rent not received by landlords, searching fees shall be levied according to the following scales :-(i)for deposit made during one month or part - rupees two,(ii)for deposit made during more than one month -(a)for the first month - rupees two, and(b)for each subsequent month or part - rupees one.
