Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Nagpur Province - Subsection Section 5(27AAA) in The City of Nagpur Corporation Act, 1948 (27AAA)[* * *] [Clauses 27AA and 27AAA were deleted by Maharashtra 26 of 1999, Section 2(b).] ]
