Jammu & Kashmir High Court - Srinagar Bench
Showkat Hussain Yatoo vs Union Territory Of Jk & Ors on 27 May, 2022
Bench: Ali Mohammad Magrey, Puneet Gupta
Serial No. 63
Supplementary 1 Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) No. 1088/2022
CM No. 2714/2022
Caveat No. 837/2022
Showkat Hussain Yatoo.
... Petitioner(s)
Through: -
Mr. Tasaduq H. Khawja, Advocate.
V/s
Union Territory of JK & Ors.
... Respondent(s)
Through: -
Mr. Rais Ud Din Ganai, GA for R-1 and 2.
Ms. Asifa Padroo, AAG for-3.
Mr. Syed Faisal Qadri, Senior Advocate with
Mr. Huzaif, Advocate for Caveator/Respondent No 4.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Puneet Gupta, Judge.
ORDER
27.05.2022 Heard learned counsel for the parties. Notice.
Mr. Rais Ud Din Ganai, learned GA waives notice on behalf of Respondents 1 and 2; Ms. Asifa Padroo, learned AAG waives notice on behalf of Respondent No. 3; and Mr. Huzaif, learned counsel waives notice on behalf of Respondent No. 4. Reply be filed by or before next of hearing.
Caveat so lodged shall stand discharged. List for consideration on 8th July 2022.
(Puneet Gupta) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
27.05.2022
"Hamid"
ABDUL HAMID BHAT
2022.05.27 16:18
I attest to the accuracy and
integrity of this document