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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The clinical establishment shall display the relevant information regarding types and availability of all healthcare and non-healthcare service facilities along with components and sub-components of services offered by that clinical establishment as a part of mandatory display under rule 22.