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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)The Collector shall arrange to procure the ballot papers in sufficient numbers to cover the electors in the Water Users Association (Territorial Constituency-wise) and some extra ballot papers for any contingency.