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State of Bihar - Section
Section 15 in Bihar Financial Rules, 1950
15.
In the Public Works Department, the Divisional Officer is primarily the responsible disbursing officer of the division, but he may delegate this function to his sub-divisional officer in certain cases, and with a view to enable him to set a monthly limit on the drawings of any of his Sub-divisional officers he may require the submission, by a convenient date, of an estimate of the probable requirement of each such sub-divisional officer in a suitable form.Note. - Divisional Officers may authorise the payment of contractors' bills or other demand by sub-divisional officers subject to the maximum detailed below according to rank.| Official | Payment of bills or demands in rupees | ||
| On account | Final | ||
| 1. | Assistant Executive Engineers, | No limit | 5,000 |
| 2. | Assistant Engineer, Upper Subordinates and Overseers of theSubordinate Engineering Service in charge of Sub-divisions | 5,000 | 2,000 |