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[Cites 0, Cited by 0] [Section 736] [Entire Act]

State of Rajasthan - Subsection

Section 736(c) in Rules of the High Court of Judicature for Rajasthan, 1952

(c)Procedure in such suits. - Where the suit is filed as a summary suit, the procedure prescribed for summary suits shall be followed. In all other cases, the suits shall be filed as a long cause and the following procedure shall be followed:-