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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(r) in Dev Sanskriti Vishwavidyalaya Act, 2002

(r)to make special provision for students belonging to the Scheduled Castes, the Scheduled Tribes and other categories for admission in any course of such University or in a constituent college;