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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Building And Other Construction Workers 'welfare Cess Act, 1996

(1)The Building and Other Construction Workers 'Welfare Cess Third Ordinance, 1996 (Ord. 26 of 1996), is hereby repealed.