Section 31(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(b)stop the vehicle or carrier at every check-post, and while entering and leaving the limits of the State, bring and stop the vehicle at the nearest check-post referred to in sub-section (1);

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State of Rajasthan - Subsection

Section 31(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999