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[Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(5)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)if it is day and the view of the line is not clear, or if the visibility is impaired on any reason, proceed very cautiously on hand signals given by assistant loco pilot who shall walk ahead of the train for this purpose; and