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State of Uttar Pradesh - Section

Section 188 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

188. Regulation of troughs and drain water pipes affecting a street.

- The Kshettra Panchayat may, by notice, require the owner or occupier of any building or land abutting on a street to put up and keep in good condition proper troughs and pipes for receiving and carrying off the water from the building or land and for discharging the same in such manner as the Kshettra Panchayat may think fit, so as not to inconvenience persons passing along the street.Public Streets