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[Cites 0, Cited by 0] [Section 32(32)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(32)(ii) in The Railway Protection Force Rules, 1987

(ii)Planning and Development including manpower planning, careerplanning, appraisal of performance, job requirements, personnel'srecord and manuals, follow up action on inspection notes andpublicity.