Rajasthan High Court - Jaipur
Registrar, University Of Rajasthan vs Deepak Kumar Gautam Son Of Shri Ghan ... on 4 January, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 21803/2019
Registrar, University Of Rajasthan
----Petitioner
Versus
Deepak Kumar Gautam Son Of Shri Ghan Shyam Das Sharma
----Respondent
For Petitioner(s) : Mr. Ram Kishan Sharma
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
04/01/2020
Heard counsel for the petitioner.
Issue notice to the respondent(s) returnable on 17.02.2020.
Meanwhile, operation of the award dated 11.07.2019 shall remain stayed.
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