Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(2) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(2)Every order made under this section shall, as soon as may be after it is made, be laid before both houses of the state Legislature.