Section 34(1)(b) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(b) in Orissa Value Added Tax Act, 2004

(b)Makes voluntary disclosure under sub-section (5) of section 33 showing a higher amount of tax to be due than was shown by him in the original return; or

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State of Odisha - Subsection

Section 34(1)(b) in Orissa Value Added Tax Act, 2004