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[Cites 0, Cited by 0] [Section 33(9)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(9)(a) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(a)In the case of an abandoned child the recognized agency shall, within 48 hours, report to the Child Welfare Committee along with the copy of the report filed with the Police-station in whose jurisdiction the child was found abandoned.