Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S. Orchid Infrastructure Developers ... on 30 October, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.34 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 31685/2017
(Arising out of impugned final judgment and order dated 27-02-2017
in ITA No. 175/2017 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3 Petitioner(s)
VERSUS
M/S. ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.104081/2017-CONDONATION OF DELAY
IN FILING and IA No.104084/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 30-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. A.N.S.Nadkarni,ASG
Ms. Vimla Sinha,Adv.
Ms. Rukmini Bobde,Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.8900/2012.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.10.31 12:17:41 IST Reason: