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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948

(i)"Compensation Officer" means the Compensation Officer appointed by, general or special order by the [State Government.] [Substituted by A.O. 1950 for (provincial Government).]