Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(5)(c) in The Delhi School Education Rules, 1973

(c)On receipt of the Director's approval, orders for expulsion shall be passed by the head of school under intimation to the parent or guardian :