Chattisgarh High Court
Chhattisgarh State Power Distribution ... vs Ramasis Singh 12 Mcrc/7/2019 Kamar Sai ... on 7 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Misc. Petition No.2377 of 2018
Chhattisgarh State Power Distribution Co. Ltd. Versus Ramasis
Singh
02
07.01.2019 Shri Raja Sharma, counsel for the petitioner.
Heard on application for special leave to appeal under Section
378(4) of the CrPC.
On due consideration, leave is granted.
Let the CrMP be registered as regular Acquittal Appeal.
Admit.
Issue notice to the respondent on payment of PF within in a
week.
Notice be made returnable within six weeks. Record of the Court below be requisitioned within four weeks. List this matter for further orders on 12.03.2019.
Sd/-
(Ram Prasanna Sharma) Judge Bini