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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(4) in Uttar Pradesh State Universities Act, 1973

(4)The Executive Council shall have power to suspend or withdraw the recognition of a hall or hostel which is not maintained in accordance with the conditions referred to in clause (b) of sub-section (2) :Provided that no such action shall be taken without giving to the management of such hall or hostel an opportunity of making a representative against the proposed action.