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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Gujarat Educational Innovations Commission Act, 2009

(2)A person to be nominated as a member under sub-section (3) of section 5, shall possess the following qualifications, namely
(a)be a citizen of India;
(b)be a renowned educationist, devoted to educational reforms and innovations;
(c)have proven record of reforms and innovations in the relevant fields of sciences, technology, vocational courses, humanities, arts, crafts and other cultural courses and value oriented courses, pedagogical courses and methods, physical education, yoga, health, Scouts and Guides, National Cadet Corps and National Service Scheme programmes;
(d)have actual experience in experimentation and implementation of reforms and innovations;
(e)be well versed in the educational philosophy of -
(i)pioneering educationists of India, and
(ii)leading pioneers of educational innovations in the world; and
(f)have sound knowledge of Indian and universal culture.