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[Cites 0, Cited by 6] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in Punjab Urban Rent Restriction Act, 1941

(2)In this Section the expression "legal representative" has the same meanings as in the Code of Civil Procedure, 1908 and includes also, in the case of joint family property, the joint family of which the deceased person was a member.