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Union of India - Section

Section 8 in National Housing Bank (Officers') Service Regulations, 1997

8. Appointments.

(1)The Board shall specify from time to time the number of posts of Officers in Scale lI and above and the Chairman shall specify the number of posts of other officers in the Bank. The number of new posts created other than Scale II shall be reported to the Board from time to time.
(2)All appointments in and promotions to the officer grade shall be made by the Competent Authority in the light of the guidelines (including those in relation to reservation) of the Government, if any, in this regard from time to time.