Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(2)(iv) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955 (iv)For presiding the working capital such as the cost of new material, any of operating staff etc. of cottage industry for a specified time.