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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(f) in Tamil Nadu Stamp (Constitution of Valuation Committee For Estimation, Publication And Revision of Market Value Guidelines of Properties) Rules, 2010

(f)"Valuation sub-committee" means the valuation sub-committee constituted under sub-section (2) of Section 47-AA of the Act DTP-III-1(a) Ex. (165)